Bombay High Court
Vilas Prabhakar Honrao vs The Collector Collector Office Barshi ... on 26 March, 2026
901 AO 8 OF 2025.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 APEAL FROM ORDER NO. 8 OF 2025
WITH
CIVIL APPLICATION NO. 1060 OF 2025
IN AO/8/2025
VILAS PRABHAKAR HONRAO
VERSUS
THE COLLECTOR LATUR AND ORS
...
Addl.GP for Respondent/State : Mr. A.R. Kale
...
CORAM : SHAILESH P. BRAHME, J.
DATE : 26.03.2026 PER COURT :
Appellant shall provide spare copies within four weeks. If the copies are supplied, issue notice to the unserved respondent returnable within four weeks thereafter.
( SHAILESH P. BRAHME, J.) mkd/-
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