(6)Restriction on delivery or dispatch - (a) No person shall deliver or dispatch any Ammonium Nitrate to anyone other than a person who-(i)is the holder of a licence to possess the Ammonium Nitrate or the agent of a holder of such a licence duly authorised by him in writing on his behalf; or(ii)is entitled under these rules to possess the Ammonium Nitrate without a licence.(b)The Ammonium Nitrate so delivered or dispatched shall in no case exceed the quantity at any point of time for which the person is holding a licence under these rules.(c)No person shall receive Ammonium Nitrate from any person other than the holder of a licence granted under these rules.
