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State of Bihar - Section

Section 7 in Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 1960

7. Amendment of Section 38 of Act XII of 1887.

- In sub-section (4) of Section 38 of the said Act, for the words and figures "Section 25 of the Code of Civil Procedure", the words and figures "Section 24 of the Code of Civil Procedure, 1908" shall be substituted.