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State of Punjab - Section

Section 1 in The Punjab Fruit Nurserues Act, 1961

1. Short title, extent and commencement.

(1)this Act my be called the Punjab Fruit Nurseries Act, 1961.
(2)It extends to the whole of State of Punjab.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.