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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(1)(b) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(b)in the case of the Board or its successor entities, the principles under Section 59 of the Electricity (Supply) Act 1948;