Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(J) in Jharkhand Micro, Small and Medium Enterprises Development Rules, 2017 (J)The Council after finalising the award or receiving the award from the institute shall consider the case and pass the appropriate final order in this matter.
