Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(1) in The Meghalaya Cinemas (Regulation) Rules

(1)Every application for the grant or renewal of a licence shall be in writing and shall be signed by the applicant and submitted to the Licensing Authority.