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[Cites 0, Cited by 0] [Section 116] [Entire Act]

Union of India - Subsection

Section 116(116) in The Railway Protection Force Rules, 1987

116.1No person subject to the Act and these rules shall attend, address, or take part inany meeting or demonstration held for a political party or for any political purposes orjoin or subscribe in the aid of any political association or movement.