Section 4 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

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Section 4 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

4. "Basel Convention" means the United Nations Environment Programme Convention on the Control of Transboundary Movement of Hazardous Wastes and their Disposal;