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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2) in Shri Krishna Ayush University Kurukshetra Act, 2016

(2)The constitution of the Executive Council, the term of office of its members and its powers and duties shall be such, as may be prescribed by the Statutes:Provided that the Pro Vice-Chancellor shall be the ex-officio member of the Executive Council.