Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Uttar Pradesh - Subsection

Section 129(5) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(5)There is no prescribed qualification for this post but preference will be given to those candidates who have passed High School Examination or higher examination thereto.