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Supreme Court - Daily Orders

Mantri Techzone Pvt Ltd vs Forward Foundation on 21 July, 2017

      ITEM NO.31                        REGISTRAR COURT. 2               SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Diary No(s). 12964/2017

      MANTRI TECHZONE PVT LTD                                          Appellant(s)

                                                   VERSUS

      FORWARD FOUNDATION               & ORS.                          Respondent(s)

      (Counsel for petitioner has filed a letter dated 15th July,2017 to
      withdraw the Civil Appeal D.No. 12964 of 2017)


      Date : 21-07-2017 This appeal was called on for hearing today.


      For Appellant(s)                 Mr.Manish Tiwari,Adv.
                                       M/s. Devasa & Co., AOR

      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

File not received. However, Mr.Manish Tiwari, Ld.counsel for the petitioner has stated that he has on 15.07.2017 filed a letter for the withdrawal of the instant petition. If the same is filed and has not been registered as yet, the same is permitted to be withdrawn.

SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.22 10:06:30 IST Reason: