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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(2)(c) in The M.P. Factories Rules, 1962

(c)steam boilers, steam and feed pipes and their fitting coming under the purview of Indian Boilers Act, 1923 (V of 1923);