Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rajasthan Fiscal Responsibilities and Budget Management Act, 2005

(c)"current year" means the year preceding the year for which the annual budget, Medium Term Fiscal policy Statement and the Fiscal Policy Strategy Statement are being presented;