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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(5)(b) in The West Bengal University of Health Sciences Act, 2002

(b)the Chancellor shall preside over the meetings of the General Council. The Chancellor, in his absence, shall nominate a member of the Executive Council to preside and, in the absence of both of them, the Vice-Chancellor shall preside;