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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2)(k) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(k)to advise the State Government in respect of grant of charter to any paramedical body or institution in the field of education;