Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018 4. Appointment of Sectoral Committees. - Under Section 7 of the said Act, the Authority is authorised to appoint the following Committees consisting of such members as it thinks fit:-
