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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(6)(b) in Himachal Pradesh Waqf Rules, 2016

(b)no suit or other legal proceedings shall lie in any civil court in respect of any dispute/question or other matter relating to the election of Chairperson or member of the Board.