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State of Uttar Pradesh - Section

Section 7 in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

7. Issue of clothing/bedding and other articles.

- Each juvenile shall be provided with clothing and bedding, including customary undergarments, towel, jersey for winter, school uniform for juveniles attending out side schools, durry, bedsheets, blanket, pillow, chappal, shoes, utensils as required and toothpowder, soap, oil, comb etc. as per the scale laid down by the State Government from time to time.