Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(u) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(u)generally for the guidance of the Consolidation Officer and other officers and persons in all proceedings under this Act; and