Supreme Court - Daily Orders
Union Of India vs P. Premalatha on 10 November, 2017
Bench: Arun Mishra, L. Nageswara Rao
ITEM NO.9 COURT NO.10 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25442/2017
(Arising out of impugned final judgment and order dated 17-03-2017
in OP(CAT) Nos. 89,95,101,102,112,114 & 117 of 2014 passed by the
High Court of Kerala At Ernakulam)
UNION OF INDIA & ORS. ETC. Petitioner(s)
VERSUS
P. PREMALATHA ETC. Respondent(s)
( IA No.88193/2017-CONDONATION OF DELAY IN FILING)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Indu Malhotra, Sr. Adv.
Mr. Vijay Prakash, Adv.
Mr. T.N. Razdan, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Rajesh Singh Chauhan, AOR
Dr. K.P Kylasanatha Pillay, Sr. Adv.
Ms. Rashmi Singhania, AOR
Mr. Rajesh Singh Chauhan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
No case for interference with the impugned judgment is made out. Accordingly, the Special leave petition(s) is/are dismissed.
Signature Not VerifiedPending application, if any shall stand disposed of.
Digitally signed by ASHWANI KUMAR Date: 2017.11.11 12:57:58 IST Reason:(NEELAM GULATI) (SNEH LATA SHARMA) COURT MASTER (SH) BRANCH OFFICER