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Supreme Court - Daily Orders

Union Of India vs P. Premalatha on 10 November, 2017

Bench: Arun Mishra, L. Nageswara Rao

     ITEM NO.9                                COURT NO.10                  SECTION XI -A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25442/2017

     (Arising out of impugned final judgment and order dated 17-03-2017
     in OP(CAT) Nos. 89,95,101,102,112,114 & 117 of 2014   passed by the
     High Court of Kerala At Ernakulam)

     UNION OF INDIA & ORS. ETC.                                            Petitioner(s)

                                                       VERSUS

     P. PREMALATHA ETC.                                                 Respondent(s)

     ( IA No.88193/2017-CONDONATION OF DELAY IN FILING)


     Date : 10-11-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Ms.    Indu Malhotra, Sr. Adv.
                                       Mr.    Vijay Prakash, Adv.
                                       Mr.    T.N. Razdan, Adv.
                                       Mr.    Gurmeet Singh Makker, AOR

     For Respondent(s)                     Mr. Rajesh Singh Chauhan, AOR

                                       Dr. K.P Kylasanatha Pillay, Sr. Adv.
                                       Ms. Rashmi Singhania, AOR
                                       Mr. Rajesh Singh Chauhan, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

No case for interference with the impugned judgment is made out. Accordingly, the Special leave petition(s) is/are dismissed.

Signature Not Verified

Pending application, if any shall stand disposed of.

Digitally signed by ASHWANI KUMAR Date: 2017.11.11 12:57:58 IST Reason:

(NEELAM GULATI) (SNEH LATA SHARMA) COURT MASTER (SH) BRANCH OFFICER