Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Goa - Subsection Section 119(1) in The Goa, Daman and Diu School Education Rules, 1986 (1)No student shall be admitted to class VIII unless he has passed class VII of a school.
