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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(6) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(6)If the Muhammedan Registrar fails to satisfy himself as to the identify of the persons appearing before him and alleging that the marriage has been effected.