Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 26 in The Indian Red Cross Society (Bengal Branch) Act, 1920 26. Officers. - (1) The Managing Body shall appoint the Director and the General Secretary. (2)All other appointments shall be made by the Chairman, subject to the control of the Managing Body.
