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[Cites 0, Cited by 0] [Section 1287] [Entire Act]

Bengal Presidency - Subsection

Section 1287(c) in Police Regulations, Bengal , 1943

(c)In cases where the firm supplying a new typewriter in replacement of a condemned one is willing to take the latter in "part payment" of the former, this should be done if the value offered for the old machine on the part payment system is more than the amount which could be obtained for it if it were, sold for cash.