Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 21 in New Okhla Industrial Development Area Building Regulations, 2010

21. Distance from electric lines.

- No verandah, balcony or like shall be allowed to be erected or any additions or alterations made to any building within the distance between the building and any overhead electric supply line as indicated below.
  Vertically Horizontally
(a) Low and medium voltage 2.4 metres 1.2 metres
(b) High voltage lines upto and including 33000volts 3.7 metres 1.8 metres
(c) Extra high voltage lines 3.7m + (0.305 metres forevery additional 33000vlots) 1.8mtrs+ (0. 305 metresfor every additional33000 volts)