Section 13(1)(a) in The U.P. Regulation Of Money-Lending Act, 1976

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State of Uttar Pradesh - Subsection

Section 13(1)(a) in The U.P. Regulation Of Money-Lending Act, 1976

(a)mention or cause to be mentioned in every document evidencing a loan advanced by him in the course of his money- lending business -

(i)the true principal amount; and

(ii)his registration number;