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Allahabad High Court

Kavuri Sambasiva Rao vs Union Of India & Others on 7 July, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 30

Case :- WRIT - A No. - 53512 of 2008

Petitioner :- Kavuri Sambasiva Rao
Respondent :- Union Of India & Others
Petitioner Counsel :- Gaya Prasad Pal
Respondent Counsel :- A.S.G.I.

Hon'ble Rakesh Sharma J.

 

This case relates to a military personnel. The dispute can be adjudicated by the Armed Forces Tribunal at Lucknow. Let the record be sent back to the Armed Forces Tribunal at Lucknow. Order Date :- 7.7.2010 pks