Allahabad High Court
Kavuri Sambasiva Rao vs Union Of India & Others on 7 July, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 30 Case :- WRIT - A No. - 53512 of 2008 Petitioner :- Kavuri Sambasiva Rao Respondent :- Union Of India & Others Petitioner Counsel :- Gaya Prasad Pal Respondent Counsel :- A.S.G.I. Hon'ble Rakesh Sharma J.
This case relates to a military personnel. The dispute can be adjudicated by the Armed Forces Tribunal at Lucknow. Let the record be sent back to the Armed Forces Tribunal at Lucknow. Order Date :- 7.7.2010 pks