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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(w) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(w)[ "wholesale" means a dealer who sells any trade articles mentioned in Schedule I to other dealers or bulk consumers.] [Substituted by Notification No. S.O. 55, dated 20.6.2017 (w.e.f. 27.8.1980).]