Section 10 in The Maharashtra Witness Protection and Security Act, 2017
10. Factors to be considered for protection to witnesses.
- The concerned Committee shall consider the following factors while giving protection to the witnesses,-(a)the nature of the case ;(b)importance of witnesses in the case ;(c)the degree of perception of threat to witnesses ;(d)previous record of the witnesses ;(e)any other factors as may be prescribed.
