Delhi High Court - Orders
Vedanta Limited vs Union Of India & Ors on 18 May, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14738/2025, CM APPL. 60479/2025, CM APPL.
60480/2025, CM APPL. 77491/2025 & CM APPL. 18128/2026
VEDANTA LIMITED .....Petitioner
Through: Mr. Jayant K Mehta, Sr. Advocate
with Ms. Anuradha Dutt, Mr. Anish
Kapur, Ms. Nikhita K Suri, Ms.
Suman Yadav, Mr. Gurudas
Khurana, Mr. Raghav Dutt & Mr.
Pallav Arora, Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. R Venkatramani, AGI with Mr.
Nakul Sachdeva, Mr. Shreyansh
Rathi, Mr. Sagar Arora, Ms.
Shrinkhla Tiwari, Mr. Abhinandan
Sharma, Mr. Kartikay Aggarwal, Ms.
Yamika Khanna & Mr. Karan
Sharma, Advocates for R1 & R2.
Mr. Ashish K Dixit, CGSC with Mr.
Umar Hashmi & Ms Iqra Shiekh,
Advs. for UOI.
Mr. Ajoy Roy with Ms. Avlokita
Rajvi, Mr. Lakshya Khanna & Mr.
Bakhshind Singh, Advocates for R3.
Mr. Chetan Sharma, ASG with Mr.
Abhishek Gupta, Mr. Kumar
Kartikeya, Mr. Amit Gupta, Mr. R V
Prabhat, Mr. Shubham Sharma, Mr.
Yash Wardhan Sharma, Mr. Naman,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/05/2026 at 21:18:23
Mr Dhananjay Singh & Mr.
Chanakya Kene, Advocates for
R4/ONGC.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 18.05.2026
1. The parties have concluded their submissions.
2. Reserved for judgment.
PURUSHAINDRA KUMAR KAURAV, J MAY 18, 2026 / tr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/05/2026 at 21:18:23