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Delhi High Court - Orders

Vedanta Limited vs Union Of India & Ors on 18 May, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~25
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14738/2025, CM APPL. 60479/2025, CM APPL.
                                    60480/2025, CM APPL. 77491/2025 & CM APPL. 18128/2026

                                    VEDANTA LIMITED                                                                    .....Petitioner
                                                                  Through:            Mr. Jayant K Mehta, Sr. Advocate
                                                                                      with Ms. Anuradha Dutt, Mr. Anish
                                                                                      Kapur, Ms. Nikhita K Suri, Ms.
                                                                                      Suman     Yadav,     Mr. Gurudas
                                                                                      Khurana, Mr. Raghav Dutt & Mr.
                                                                                      Pallav Arora, Advocates.

                                                                  versus

                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. R Venkatramani, AGI with Mr.
                                                                                      Nakul Sachdeva, Mr. Shreyansh
                                                                                      Rathi, Mr. Sagar Arora, Ms.
                                                                                      Shrinkhla Tiwari, Mr. Abhinandan
                                                                                      Sharma, Mr. Kartikay Aggarwal, Ms.
                                                                                      Yamika Khanna & Mr. Karan
                                                                                      Sharma, Advocates for R1 & R2.

                                                                                      Mr. Ashish K Dixit, CGSC with Mr.
                                                                                      Umar Hashmi & Ms Iqra Shiekh,
                                                                                      Advs. for UOI.

                                                                                      Mr. Ajoy Roy with Ms. Avlokita
                                                                                      Rajvi, Mr. Lakshya Khanna & Mr.
                                                                                      Bakhshind Singh, Advocates for R3.

                                                                                      Mr. Chetan Sharma, ASG with Mr.
                                                                                      Abhishek Gupta,       Mr. Kumar
                                                                                      Kartikeya, Mr. Amit Gupta, Mr. R V
                                                                                      Prabhat, Mr. Shubham Sharma, Mr.
                                                                                      Yash Wardhan Sharma, Mr. Naman,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/05/2026 at 21:18:23
                                                                                       Mr Dhananjay Singh & Mr.
                                                                                      Chanakya Kene, Advocates for
                                                                                      R4/ONGC.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 18.05.2026

1. The parties have concluded their submissions.

2. Reserved for judgment.

PURUSHAINDRA KUMAR KAURAV, J MAY 18, 2026 / tr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/05/2026 at 21:18:23