Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 24 in Tamil Nadu Educational Rules

24.

A Sanitary Certificate (Appendix 3) signed by the under-mentioned officers shall be produced before recognition is accorded and on any subsequent occasion if called for: -In Chennai city. - Health Officer or Assistant Health Officer of the Corporation of Chennai.In Mofussil Municipalities having Health Officers. - Municipal Health Officers.In Municipalities where there are no Health Officers and in the Rural areas of all districts. - District Health Officers or Assistant District Health Officers or, if satisfactory reasons are given, Health Inspectors.Over Crowding of Class-Rooms