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State of Jharkhand - Section

Section 12B in Bihar Factories Rules, 1950

12B. [ Guidelines, Instructions and Records. [Inserted by Notification. no. 2/F1 -103/88 L & E 47 dated 9.2.93.]

(1)Without prejudice to the general respectability of the occupier to comply with the provisions of Section 7(A), the Chief Inspector may, from time to time issue guidelines and instructions regarding the general duties of the occupier relating to health, safety and welfare of all workers while they are to work in the factory.
(2)The occupier shall maintain such records, as may be prescribed by the Chief Inspector, in respect of monitor or working environment in the factory.]