Section 173(2) in Tamil Nadu Goods and Services Tax Act, 2017
(2)in sub-section (2),-(A)in clause (i), the expression "or" at the end shall be omitted;(B)clause (ii) shall be omitted;(d)in sections 129-D and 129-E, the expression "section 129-A or" shall be omitted;(e)sections 129-F and 326-CC shall be omitted;(f)in Schedule VII, the entries relating to section 129 shall be omitted;(ii)in the Tamil Nadu District Municipalities Act, 1920,-(a)in section 78, clause (dd) shall be omitted;(b)section 107-A shall be omitted;(c)in section 107-B,-
