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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(1)(b) in Assam Service (Discipline and Appeal) Rules, 1964

(b)Any proceedings under the said rules, notifications or orders pending at the commencement of these rules shall be continued and disposed of as far as may be, in accordance with the provisions of these rules.