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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 76(2)(c) in Jammu and Kashmir Chit Funds Act, 2016

(c)who contravenes or fails to comply with any other requirement under this Act, shall on conviction, be punishable with fine which may extend to three thousand rupees.