Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 177 in Chennai City Municipal Corporation Act, 1919 177. to 181. [Omitted by section 85 of the Chennai Metropolitan Water Supply mid Sewerage Act, 1978 (Tamil Nadu Act 28 of 1978).]
