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[Cites 0, Cited by 0] [Section 507] [Entire Act]

State of Assam - Subsection

Section 507(f) in The Assam Excise Rules, 2016

(f)Closed pipes for conveyance of spirit from receivers to store-room: The stills, receivers and vats shall be so arranged that the spirit may be conveyed from the store-room through closed pipes. All pipes and all joints thereof shall be secured and sealed to the satisfaction of the Excise Commissioner. With special permission of the Excise Commissioner spirit collected in the receivers may be conveyed to the store-room in casks.