Punjab-Haryana High Court
Tdi Infratech Ltd (Formerly Known As ... vs Net Ram And Anr on 7 December, 2016
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
Civil Revision No.1055 of 2014
Date of Decision: 7.12.2016
TDI Infratech Limited (Formerly known as Intime Promoters Private
Limited)
---Petitioner
versus
Net Ram and another
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr.S.K.Monga, Advocate
for the petitioner
Mr.Sanjay Vashisht, Advocate
for respondent Nos. 1 to 3
***
Rekha Mittal, J.
For orders, see Civil Revision Nos. 1054 of 2014 titled "TDI Infratech Limited (formerly known as Intime Promoters Private Limited) vs. Jai Narayan and others", decided on even date.
(Rekha Mittal) Judge 7.12.2016 PARAMJIT Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 10-12-2016 16:21:40 :::