Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 369 in Goa Prisons Rules, 2006 369. Separate confinements. - A prisoner in separate confinement shall not be out of sight of other prisoners. He shall be allowed to have one-hour exercise per diem and to have his meals in association with one or more other prisoners.
