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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

8. Licence fee structure.

(1)The Government shall fix the Production capacity of the Manufactory.
(2)The capacity of the equipment and devices for bottling of Indian made foreign liquor of a manufactory shall be according to the production capacity as fixed for the manufactory and shall be as per the specifications and norms as may be prescribed by the Commissioner from time to time.
(3)The annual licence fee shall be fixed by the Commissioner basing on the production capacity in accordance with the licence fee structure prescribed here under.
Annual Production Capacity Annual Licence Fee
1. Upto 20 lakhs Pls:2. For everyadditional 1 lakh Pl or part there of:- Rs. 20,00,000/Rs. 1,00,000/-
Provided that the production capacity fixed shall not be reduced under any circumstances:Provided further that in case of new licensee granted under Rule 6(4)(a), the licensee commences manufacture from such date specified therein and the licence fee shall be as prescribed under sub-rule (3) proportionately on the production capacity for the remaining period of the licence:Provided also that in case of expansion granted under Rule 6(4)(c) the licensee shall pay the license fee as prescribed under sub-rule (3) proportionately from the date of erection of expanded capacity for the remaining period of licence.
(4)Whenever the licensed production capacity is fully utilized by the licensee before the completion of licensed year and if the licensee desires to have additional production during the remaining part of the licence year, the licensee shall take special permission from the Government for causing additional production over and above the fixed production capacity by submitting the requirement through Commissioner. On grant of such permission, the licensee shall pay the additional licensee fee on such additional production at the rate of Rs. 2/- (Rupees two only) per proof liter of additional production.