Kerala High Court
K.Abdul Latheef vs Shri.T.K.Abdurahman on 26 March, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 162 of 2010(S)
1. K.ABDUL LATHEEF,
... Petitioner
Vs
1. SHRI.T.K.ABDURAHMAN,
... Respondent
For Petitioner :SMT.S.KARTHIKA
For Respondent : No Appearance
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :26/03/2010
O R D E R
S.SIRI JAGAN, J.
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Contempt Case (C).No. 162 of 2010
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Dated this the 26th day of March, 2010
J U D G M E N T
The learned counsel for the petitioner admits that the directions in Annexure A1 judgment have been complied with. Accordingly, this contempt case is closed.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE
///True copy///
P.A. to Judge