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Kerala High Court

K.Abdul Latheef vs Shri.T.K.Abdurahman on 26 March, 2010

Author: S.Siri Jagan

Bench: S.Siri Jagan

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

Con.Case(C).No. 162 of 2010(S)


1. K.ABDUL LATHEEF,
                      ...  Petitioner

                        Vs



1. SHRI.T.K.ABDURAHMAN,
                       ...       Respondent

                For Petitioner  :SMT.S.KARTHIKA

                For Respondent  : No Appearance

The Hon'ble MR. Justice S.SIRI JAGAN

 Dated :26/03/2010

 O R D E R
                          S.SIRI JAGAN, J.

                    ==================

                Contempt Case (C).No. 162 of 2010

                    ==================

              Dated this the 26th day of March, 2010

                          J U D G M E N T

The learned counsel for the petitioner admits that the directions in Annexure A1 judgment have been complied with. Accordingly, this contempt case is closed.

Sd/-

sdk+                                          S.SIRI JAGAN, JUDGE

        ///True copy///




                           P.A. to Judge