Section 35 in The Bihar Forest Produce (Regulation of Trade) Act, 1984
35. Repeal and saving.
(1)The Bihar Forest Produce (Regulation of Trade) Fourth Ordinance, 1983 (Bihar Ordinance 5,1984) is hereby repealed.(2)Notwithstanding such repel, anything done or any action taken in exercise of any power conferred by or under the said Ordinance shall be deemed to have been done or taken in the exercise of powers conferred by or under this Act, as if this Act were in force on the day on which such thing or action was done or taken.
