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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 74(1)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)In case of such buying undertaken in the market yard , the buyer shall be liable to pay Market fee at the applicable rate to the Market Committee and on buying undertaken outside the market yard, the buyer shall pay one-fourth of the applicable market fee to the Market .Committee: