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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Uttarakhand - Subsection

Section 132(2) in Uttarakhand Co-Operative Societies Act, 2003

(2)All references to U.P. co-operative societies Act 1965, occurring in any enactment made by any authority in India and for the time being in force in the State of Uttarakhand shall, in its application to the said State, be construed as reference to the relevant provisions of this Act.