Himachal Pradesh High Court
Yadupati Thakur vs . State Of H.P. & Ors. on 17 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Yadupati Thakur vs. State of H.P. & Ors.
.
CWP No. 3478 of 2021 17.03.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No.1 to 3.
Mr. Saurabh Ahluwalia, Advocate, for respondent No.4.
List on 30.03.2022, as prayed for.
( Mohammad Rafiq)
Chief Justice
( Jyotsna Rewal Dua )
March 17, 2022 Judge
(vs/rohit)
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