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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(iv) in The Techno India University, West Bengal, Act, 2012.

(iv)the procedure to be followed by the Board and any Committee or other body constituted under this Act and by the regulations made thereunder in the conduct of the business, exercise other powers and discharge of the functions;