Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 158 in The Punjab Municipal Act, 1999 158. Preparation of Municipal Account Code. - The Government shall prepare and maintain a code to be known as the Municipal Account Code containing all the financial matters, and the procedure relating thereto in respect of the Municipalities.
