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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(2)(d) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(d)the villages, other than does mentioned in clause (d) of section 2 included in Garhwal Bhahar Government Estates in the district of Garhwal.]