Section 9(vii) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995
(vii)[ implementation of the rights of victims and witnesses specified under the provisions of Chapter IVA the Act.] [Inserted by Notification No. G.S.R. 424(E), dated 14.4.2016 (w.e.f. 31.3.1995).]
